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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(1)(xxxii) in The Institute of Chartered Financial Analysts of India University (Mizoram) Act, 2006

(xxxii)"University" means the Institute of Chartered Financial Analysts of India University, established under this Act;