Section 6(1)(i) in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960

[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

(i)to continue to work any mines comprised in any land in the notified area which shall be governed by the law for the time being in force;

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