Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(3) in The Rajasthan Colonisation (Jawai Project Government Lands Allotment and Sale) Rules, 1978

(3)The Allotting Authority and the members of the Advisory Committee shall meet at the Headquarters of the Allotting Authority or at any other place as may be decided by the Allotting Authority.