Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Mizoram - Section Section 41 in The Mizo District (Forest) Act, 1955 41. Penalties. - If any person infringes any of the provisions of Sections 39 and 40 he shall be punishable with a fine not exceeding Rs. 50.
