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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(j) in The Tamil Nadu Electricity Regulatory Commission - Conduct of Business Regulations, 2004

(j)'Fee' means a fee payable to the Commission for the services rendered, which will be fixed by the Commission for different types of services;