Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 134C] [Entire Act] State of West Bengal - Subsection Section 134C(9) in West Bengal Co-operative Societies Act, 2006 (9)There shall be no compulsion on contribution to any fund other than those required for improving the net worth or own funds of such societies covered under this section.
