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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(3) in The Maharashtra District Planning Committees (Conduct of Meetings) Rules, 1999

(3)The final draft development plan shall be again placed before the Committee for its approval before sending it to State Government.Form I-A(See rule No. 13)Notice of ElectionNotice is hereby given that :-