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State of Rajasthan - Section

Section 1 in Rajasthan Public Service Commission (Ministerial and Subordinate Services) Rules and Regulations, 1999

1. Short title and Commencement.

- (i) These Rules and Regulations may be called the Rajasthan Public Commission (Ministerial and Subordinate Services) Rules and Regulations, 1999.
(ii)They shall come into force from the date of publication in the Rajasthan Rajpatra,