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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Maharashtra - Subsection

Section 67(a) in Maharashtra Horticulture Development Corporation Act, 1984

(a)whether at his own instance or at the instance of any other person, undertakes or carries out development or works' in the plot allotted to him, contrary to the terms and conditions under which he holds the plot under this Act,