Delhi High Court - Orders
Goga Foods Limited vs Hoffland Finance Limited (In ... on 24 February, 2020
Bench: Vipin Sanghi, Sanjeev Narula
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.APP. 26/2019 & CM APPL. 54243/2019
GOGA FOODS LIMITED ..... Appellant
Through: Ms. Gurkamal Hora Arora, Advocate.
versus
HOFFLAND FINANCE LIMITED (IN LIQUIDATION) & ANR.
..... Respondents
Through: Mr. Dheeraj Gupta and Ms. Diksha
Arora, Advocate with Ms. Aneeta
Sharma, AR of the EX Management.
Mr. Ramesh Babu and Ms. Manisha
Singh, Advocates for R-2.
Mr. Sanjeev Ralli and Mr. Atul
Verma, Advocates for Court
Appointed Committee.
Ms.Ruchi Sindhwani, Senior Standing
Counsel with Ms.Megha Bharana,
Advocate for Official Liquidator.
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 24.02.2020
1. The Hon'ble Division Bench did not assemble as Vipin Sanghi, J. is on leave today.
2. List on 19.03.2020.
BY ORDER COURT MASTER FEBRUARY 24, 2020 nk Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:27.02.2020 15:05:33