Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Sikkim - Section Section 15 in Sikkim Civil Court Act, 1978 15. Extend of original jurisdiction of District Judge. - Save as otherwise provided in any law for the time being in force, the jurisdiction of a District Judge extends to all original suits for the time being Cognizable by Civil Courts.
