Andhra Pradesh High Court - Amravati
K Siddaiah vs The State Of Andhra Pradesh, on 1 September, 2020
Author: M.Satyanarayana Murthy
Bench: M.Satyanarayana Murthy
(SHOW CAUSE NOTICE BEFORE ADMISSION) IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI oe eT RAE (SPECIAL ORIGINAL JURISIDICTION) fe TUESDAY , THE FIRST DAY OF SEPTEMBER 4 TWO THOUSAND AND TWENTY i \ : -PRESENT: " THE HONOURABLE SRI JUSTICE M.SATYANARAYANA MURTHY WRIT PETITION NO: 15479 OF 2020 a Between: K. Siddaiah, S/o Krishnaiah, Sri. V. Siva Kumar, S/o Chellaiah,. Sri M. Dileep, S/o Mani. Sri. K. Vijaya Kumar, S/o K. Rarnachendra Raju, Sri. B. Nagaraju,, S/o Chengaiah.. aAkwON> Petitioners AND The State of Andhra Pradesh, Rep. by its Principle Secretary, School Education Department, Secretariat, Velagapudi, Amaravati, Guntur District. The Commissioner of School Education, Imbrahirnpatnam, Krishna District, Andhra Pradesh. The District Collector/Chairman (Selection Committee), Chittoor District. The Joint Collector/Vice Chairman (Selection Committee), Chittoor District. The District Educational Officer, Chittoor District. . The Chief Executive Officer, Zilla Praja Parishad, Chittoor District. The State Project Director, Samagrasiksha, (Sarva Siksha Abhiyan), Patamata, _~" Vijayawada, Krishna District. Pindi Hemanadha, S/o not known, age not known, Occ. School Assistant, Zilla Parishad Boys High School, Rompichrla, Chittoor District. MV. Padmavathi, S/o not known, age not known, Occ. School Assistant, Zilla Parishad High School, Yerpedu Mandal, Chittoor District. 10. Jupudi Sailaja, D/o. not known, age not known Occ. School Assistant, Z.P. Girls ~ High School, Kalikiri, Kalikiri Mandal, Chittoor District. 41.Pochareddy Saritha, D/o. not known, age not known Occ. School Assistant, Thota Kanuma High School, V. Kota Mandal, Chittoor District. 12.V. Rajeswari, D/o not known, age not known, Occ. School Assistant, Z.P. High School, Rajula Kandriga, K.V.B. Puram, Mandal, Chittoor District. 13.A. Ashok Kumar, S/o not known, age not known, Occ. School Assistant, Z.P. High School, Kallupally, Palamaneru Mandal, Chittoor District. 14.J. Anbalagan, S/o not known, age not known, Occ. School Assistant, Government Boys High School, Kuppam Mandal, Chittoor District. 15.Chittmi Pushapa Raj,, S/o not known, age not known, Occ. School Assistant 6 fegerae School, Chowdepall Mandal, Chittoor District. amuna, D/o not known, age not known, Occ. Government High School, Palasamudram Mandal Chittoor Distro we Lavanya, D/o not known, aged not known, Occ. School Assistant Z.P. High chool, Bodevandla palli, Yerrawaripalem Mandal, Chittoor District. ees --_ oO © NOORwW N Respondents WHEREAS the Petitioner ab Tuhi ti ove named through thei aying that presented this Petition under Article 226 of the Constitution ls may be leased nleaeed to mene stated in the affidavit filed therewith the High oe oO issue a writ or order or directi - o ourt nature of Writ of Mandamus, d i rection more particular! ae , declaring the recruit aCularly one in the official re ecraring ruitment process/se 1 502.2019 by the 5 to 7 pursuant to the Notification No76BTRO eee ne nd respondent for Teacher Eligibility Test c dia at um Teacher Recruitment Test (TET -CUM-TRT) f Education) under Inclusi or the posts of Sch sive Education for Dis ool Assistants Speci the Andhra Pradesh Samagra Shiksha (Sui Secondary Stage (IEDSS) under selecting Ree" hiksha_ (SMS) t _ pointment orders not furnished) who aid nol sectcn ure and Compulsory Education A , Right of Childr dt. 11A2.2017 and violative oO on to Free Pe a marmerg risen consequently set-aside the Same, b)declaring the action of the official respondents 4 to 7 in selecting the respondents 13 and 14 as School Assistants in Pursuance to the Notification No.768/TRC-1/2018, dt. 15.02.2019 for Teacher Eligibility Test Cum Teacher Recruitment Test (TET-CUM-TRT) for the posts of School Assistants (Special Education) under Inclusive Education for Disabled at Secondary Stage (IEDSS) under Schoo! Assistants in pursuance of the Notification No.768/TRC-1/2018, dt 15.02.2019 for Teacher Eligibility Test Cum Teacher Recruitment Test (TET-CUM-TRT) for the posts of School Assistants (Special Education) under Inclusive Education for Disabled as. illegal, arbitrary, unconstitutional and violative of Article 14,16 and 21 of the Constitution of India. You viz: 1. Pindi Hemanadha, Occ. School Assistant, Zilla Parishad Boys High School, Rompichrla, Chittoor District. 2. MV. Padmavathi, Occ. School Assistant, Zilla Parishad High School, Yerpedu Mandal, Chittoor District 3. Jupudi Sailaja, Occ. School Assistant, Z.P. Girls High School, Kalikiri, Kalikiri Mandal, Chittoor District. 4. Pochareddy Saritha, Occ. School Assistant, Thota Kanuma High School, V. Kota Mandal, Chittoor District. 9. V. Rajeswari, Occ. School Assistant, Z.P. High School, Rajula Kandriga, K.V.B. Puram, Mandal, Chittoor District. 6. A. Ashok Kumar, Occ. Schoo! Assistant, Z.P. High School, Kallupaily, -Palamaneru Mandal, Chittoor District. 7. J. Anbalagan, Occ. School Assistant, Government Boys High School, Kuppam Mandal, Chittoor District. 8. Chittmi Pushapa Raj, Occ. Schoo! Assistant, Z.P. High School, Chowdepalli ndal, Chittoor District. 9. Near Jamuna, Occ. School Assistant. Government High School, Palasamudram Mandal, Chittoor District. . 10.A. Lavanya, Occ. School Assistant, Z.P. High School, Bodevandla palli, Yerrawaripalem Mandal, Chittoor District. i ing i through an dvocate, as to o show cause either appearing In person or t igh A oer in ihe sroumetances set out in the petition and affidavit filed therewith (copy W enclosed) this WRIT PETITION should not be admitted The Court made the following: ORDER Issue notice to respondents 8 to 17. iti i i t personal notice to etitioner is permitted to take out pe | ne Learnes oir by RPAD and file proof of service into Registry within three responden (03) weeks. | i three (3) weeks. _, i h WP No.2368 of 2020 after 3) Post this matter along wit : See moins t ASSISTANT REGISTRAR TRUE COPY! ; BO For ASSISTANT REGISTRAR To =
Pindi Hemanadha, Occ. School Assistant, Zilla Parishad Boys High School, Rompichrla, Chittoor District.
M.V. Padmavathi, Occ. School Assistant, Zilla Parishad High School, Yerpedu Mandal, Chittoor District.
Jupudi Sailaja, Occ. School Assistant, Z.P. Girls High School, Kalikiri, Kalikiri Mandal, Chittoor District.
Pochareddy Saritha, Occ. School Assistant, Thota Kanuma High School, V. Kota Mandal, Chittoor District.
V. Rajeswari, Occ. School Assistant, Z.P. High School, Rajula Kandriga, K.V.B. Puram, Mandal, Chittoor District. A. Ashok Kumar, Occ. School Assistant, Z.P. High School, Kallupally, Palamaneru Mandal, Chittoor District. J. Anbalagan, Occ. Schoo! Assistant, Government Boys High School, Kuppam Mandal, Chittoor District.
Chittmi Pushapa Raj, Occ. School Assistant, Z.P. High School, Chowdepalli Mandal, Chittoor District.
Nagari Jamuna, Occ. School Assistant. Government High School, Palasamudram Mandal, Chittoor District.
10.A. Lavanya, Occ. School Assistant, Z.P. High School, Bodevandla palli, Yerrawaripalem Mandal, Chittoor District. (1 to 10 by RPAD- along with a copy of petition and affidavit)
41.One CC to Sri G. Tuhin Kumar, Advocate [OPUC]
12. Two CCs to GP for School Education ,High Court of Andhra Pradesh. [OUT]
13. One spare copy eae eee | o ma \ NS HIGH COURT MSMJ DATED:01/09/2020 NOTICE BEFORE ADMISSION WP.No.15479 of 2020 Post this matter along with WP No.2368 of 2020 after three (3) weeks.