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[Cites 0, Cited by 0] [Section 581ZS] [Entire Act]

Union of India - Subsection

Section 581ZS(7) in The Companies (Amendment) Act, 2002

(7)The Court may, at any time after an application has been made to it under this section, stay the commencement or continuation of any suit or proceeding against the company on such terms as the Court thinks fit, until the application is finally dispos d of.