Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 107] [Entire Act] State of Goa - Subsection Section 107(2) in The Goa, Daman and Diu Town and Country Planning Act, 1974 (2)The accounts of every Planning and Development Authority shall be subject to audit annually by the Director of Accounts.
