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[Section 5]
[Entire Act]
State of Uttar Pradesh - Subsection
Section 5(1) in The U.P. Godam Niyamavali, 1972
| (a) | for the grant or renewal of licence for each Warehouse at thefollowing quarterly rates, for carrying on the business of aWarehouseman : | |
| Rs. | ||
| (i) | Warehouse having a capacity up to 25,000 cubic feet, | 12.50 |
| (ii) | for every additional storage capacity of cubic feet or partthereof. | 12.50 |
| (b) | for the issue of a duplicate licence under Section 10. | 5.00 |