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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(2) in Chhattisgarh Municipal Corporation (Appointment and Conditions of Service of Officers and Servants) Rules, 2007

(2)On receiving the applications the Commissioner shall scrutinize the applications and prepare a list of eligible candidates including the list of candidates received from the Employment Exchange.