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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

UT Ladakh - Subsection

Section 60(2)(viii) in Ladakh Autonomous Hill Development Councils Act, 1997

(viii)the time and the manner in which a draft budget shall be prepared and the grant of imprest for such other cases under sub-section (1) of section 47;