Madhya Pradesh High Court
Keval Singh vs The State Of Madhya Pradesh on 13 August, 2015
1
Matters notified on the Board dated 13th of August, 2015
13/08/2015
Common Order
Advocate for the Advocate for the applicant(s) / respondent/State S. No. Case No. appellant(s) / petitioner(s) 89 W.P. No.1445/15 Shri Gaurav Verma 86 W.P. No.100/15 Shri Sameer Aathawale Shri A.S. Rathore 85 C.R. No.25/15 Shri Vaibhav Jain Shri Abhay Jain 54 Cr.R. No.852/15 Shri A.S. Chouhan Shri Mukesh Parwal 55 Cr.R. No.879/15 Shri Anupam Chouhan Shri Mukesh Parwal 115 Cr.R. No.962/15 Shri Imran Bangash Learned Counsel for the appellant(s) / applicant(s) / petitioner(s) prays for time.
List after two weeks / as prayed.
(Mrs. S.R. Waghmare) Judge sumathi