Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] Union of India - Subsection Section 22(a) in Prevention Of Collision On National Waterways Regulations, 2002 (a)A vessel of 20 metres, or more in length, mast headlight, 3 miles, side light 2 miles stern lights 2 miles, towing light 2 miles, alround light 1 mile.
