Section 1 in Uttarakhand (the U.P Excise Act, 1910)(Amendment) Act, 2019
1. Short title and commencement.
(1)This Act may be called the Uttarakhand (the U.P Excise Act, 1910)(Amendment) Act, 2019.(2)It extends to the whole of Uttarkhand.(3)It shall come into force at once.
