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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(2) in The Maharashtra Maintenance and Welfare of Parents and Senior Citizens Rules, 2010

(2)State Government may issue detailed guidelines, or orders from time to time for admission into and management of old age homes in accordance with the norms and standards laid down in sub-rule (1) and the schedule.