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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(6) in The U.P. Secondary Education Services Selection Board (Procedure and Conduct of Business) First Regulations, 1998

(6)The quorum for a meeting shall be one half of the total number of members for the time being :Provided that no quorum shall be necessary for a meeting adjourned for want of quorum.