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State of Rajasthan - Section

Section 319 in Rajasthan Panchayati Raj Rules, 1996

319. Channel of correspondence.

- Unless otherwise expressly provided in the Act or in any Rule or Bye-law made thereunder, any direction of the State Government, Panchayat shall correspond with .Panchayat Samiti, panchayat Samiti shall correspond with Zila Parishad and Zila Parishad shall correspond with the State Government.