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[Cites 0, Cited by 7] [Entire Act]

State of Jammu-Kashmir - Section

Section 23 in Transfer of Property Act, 1977

23. Transfer contingent on happening of specified uncertain event.

- Where, on a transfer of property, an interest therein is to acquire to a specified person if a specified uncertain event shall happen, and no time is mentioned for the occurrence of that event, the interest fails unless such event happens before, or at the same time, as the intermediate or precedent interest ceases to exist.