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[Cites 0, Cited by 1] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2) in The Bureau Of Indian Standards Act, 2016

(2)No person shall issue a document that creates, or may create the impression that it is or contains an Indian Standard, as contemplated in this Act:Provided that nothing in this sub-section shall prevent any individual from making a copy of Indian Standard for his personal use