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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 22(1)(a) in Arunachal Pradesh Goods Tax Act, 2005

(a)sells or otherwise disposes of his business or any part of his business or any place of business, or effects or comes to know of any other change in the ownership of the business;