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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(3)(c) in The Representation of the People Act, 1951

(c)where it is issued or made by any other authority, be published in the Gazette of India if it relates to an election to, or membership of, either House of Parliament and in the Official Gazette of the State if it relates to an election to, or membership of, the House or either House of the Legislature of a State.