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[Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act]

State of Assam - Subsection

Section 53(2)(h) in The Assam Highway Act, 1989

(h)the transaction of business by a Planning Board including appointment of a Chairman, his powers, his remuneration and travelling allowance, etc. and those of the other officers of the Board and the appointment of staff of the Board ;