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[Cites 0, Cited by 0] [Section 26(9)] [Section 26] [Entire Act]

State of Uttarakhand - Subsection

Section 26(9)(c) in National Law University of Uttarakhand Act, 2011

(c)convene the meetings of the Governing Council, the Executive Council, the Academic Council and shall perform all other acts, as may be necessary to give effect to the provisions of this Act;