Supreme Court - Daily Orders
Commissioner Of Income Tax 5 Mumbai vs M/S. Essar Teleholdings Ltd. Through ... on 19 September, 2017
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.102 COURT NO.6 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 2165/2012
COMMISSIONER OF INCOME TAX 5 MUMBAI Appellant(s)
VERSUS
M/S. ESSAR TELEHOLDINGS LTD. THROUGH ITS MANAGER Respondent(s)
WITH
C.A. No. 1423/2015 (IV)
SLP(C) No. 4243/2017 (IX)
C.A. No. 1101/2013 (XIV)
C.A. No. 129/2015 (XIV)
C.A. No. 125/2015 (XIV)
SLP(C) No. 8918/2017 (IX)
SLP(C) No. 8507-8509/2012 (IX)
C.A. No. 4539/2017 (III)
C.A. No. 3267/2013 (XIV)
C.A. No. 3358/2015 (III)
C.A. No. 127/2015 (XIV)
C.A. No. 3279/2016 (III)
SLP(C) No. 36560/2012 (IX)
SLP(C) No. 23624/2016 (IX)
C.A. No. 130/2015 (XIV)
SLP(C) No. 16185/2016 (IX)
C.A. No. 110-112/2015 (XIV)
C.A. No. 104-109/2015 (XIV)
C.A. No. 5044/2016 (XIV)
C.A. No. 5417/2016 (III)
C.A. No. 4308/2014 (III)
SLP(C) No. 21844/2013 (IX)
SLP(C) No. 19614/2013 (IX)
SLP(C) No. 31417/2016 (XIV)
C.A. No. 128/2015 (XIV)
C.A. No. 6019/2016 (XIV)
SLP(C) No. 18398/2015 (IX)
C.A. No. 6294/2015 (III)
SLP(C) No. 21845/2013 (IX)
C.A. No. 6313/2013 (III)
C.A. No. 5469/2013 (III)
C.A. No. 6733/2013 (III)
C.A. No. 115/2015 (XIV)
Signature Not Verified
SLP(C) No. 21294/2012 (IX)
Digitally signed by
NIDHI AHUJA
Date: 2017.09.23
SLP(C) No. 19303/2015 (IX)
12:26:17 IST
Reason:
C.A. No. 113/2015 (XIV)
C.A. No. 117/2015 (XIV)
C.A. No. 5101/2012 (IX)
1
C.A. No. 2165/2012 etc.
C.A. No. 5471/2013 (III)
C.A. No. 5470/2013 (III)
C.A. No. 118/2015 (XIV)
C.A. No. 7797/2012 (XIV)
C.A. No. 6727/2015 (XIV)
C.A. No. 119/2015 (XIV)
C.A. No. 116/2015 (XIV)
SLP(C) No. 20478/2015 (IX)
C.A. No. 194/2015 (XIV)
C.A. No. 114/2015 (XIV)
C.A. No. 6191/2013 (III)
C.A. No. 8921/2013 (III)
C.A. No. 6192/2013 (III)
C.A. No. 7169/2013 (III)
C.A. No. 7166/2013 (III)
C.A. No. 3355/2015 (III)
C.A. No. 7167/2013 (III)
C.A. No. 8376/2013 (III)
C.A. No. 7172/2013 (III)
C.A. No. 7170/2013 (III)
C.A. No. 9183/2013 (III)
C.A. No. 120/2015 (XIV)
C.A. No. 7395/2012 (XIV)
C.A. No. 8341/2013 (III)
C.A. No. 7168/2013 (III)
C.A. No. 8256/2013 (III)
C.A. No. 7171/2013 (III)
C.A. No. 7974/2013 (III)
C.A. No. 8342/2013 (III)
C.A. No. 7173/2013 (III)
C.A. No. 8343/2013 (III)
C.A. No. 8933/2013 (III)
C.A. No. 381/2013 (XIV)
C.A. No. 8596/2014 (III)
SLP(C) No. 26278/2016 (XIV)
SLP(C) No. 27054/2016 (III)
C.A. No. 8909/2013 (III)
C.A. No. 7394/2012 (XIV)
C.A. No. 121/2015 (XIV)
C.A. No. 122/2015 (XIV)
C.A. No. 9832/2013 (III)
C.A. No. 9833/2013 (III)
C.A. No. 7892/2015 (III)
C.A. No. 9184/2013 (III)
C.A. No. 7426/2012 (XIV)
C.A. No. 3359/2015 (III)
C.A. No. 10096/2013 (III)
C.A. No. 123/2015 (XIV)
C.A. No. 6590/2015 (XIV)
C.A. No. 9251/2015 (III)
C.A. No. 8195/2012 (XIV)
2
C.A. No. 2165/2012 etc.
C.A. No. 126/2015 (XIV)
C.A. No. 8800/2012 (XIV)
C.A. No. 9252/2015 (III)
SLP(C) No. 36388/2014 (IX)
C.A. No. 14525/2015 (III)
C.A. No. 3781/2015 (III)
C.A. No. 3273/2013 (XIV)
C.A. No. 8178/2016 (III)
C.A. No. 8177/2016 (III)
SLP(C) No. 10986/2013 (XVI)
C.A. No. 124/2015 (XIV)
SLP(C) No. 19098/2017 (XIV)
(With IA No.45647/2017-CONDONATION OF DELAY IN FILING and IA
No.45648/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
SLP(C) No. 17499/2017 (XIV)
Diary No(s). 15600/2017 (XIV)
(FOR CONDONATION OF DELAY IN FILING ON IA 49025/2017)
SLP(C) No. 20475/2017 (IV-B)
(With IA No.63093/2017-CONDONATION OF DELAY IN FILING)
SLP(C) No. 23123/2017 (IV-B)
(With IA No.74705/2017-CONDONATION OF DELAY IN FILING and IA
No.74707/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.74706/2017-CONDONATION OF DELAY IN REFILING)
Date : 19-09-2017 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For parties
Mr. Munawwar Naseem, AOR
Mr. Kamal K. Jetley, Adv.
Mr. Rishabh Jetley, Adv.
Mr. Varun Kaushik, Adv.
Mr. Rohit Rao N., Adv.
Mr. Mukund P. Unny, Adv.
Ms. Devahuti Tamuli, Adv.
Ms. Anil Katiyar, Adv.
Mr. Rajat Navet, Adv.
Mr. Kushagra Pandit, Adv.
Mr. Pradeep K. Bakshi, Adv.
Mr. Salil Kapoor, Adv.
Ms. Sanat Kapoor, Adv.
Mr. Sumit Lalchandani, Adv.
Ms. Ananya Kapoor, Adv.
Ms. Soumya Singh, Adv.
Mr. Praveen Swaroop, Adv.
3
C.A. No. 2165/2012 etc.
Dr. Shashwat Bajpai, Adv.
Mr. Sharad Agarwal, Adv.
Mr. V. N. Raghupathy, Adv.
Mr. P. J. Pardiwalla, Sr. Adv.
Mr. Rustom B. Hathikhanawala, AOR
Mr. B. P. Gupta, Adv.
Mr. Naveen Kumar, Adv.
Mr. S. S. H. Rizvi, Adv.
Mr. N. A. Usmani, Adv.
Mr. S. K. Bagaria, Sr. Adv.
Mr. Mahesh Agarwal, ADV.
Mr. Vivek Jain, Adv.
Mr. Rishabh Parikh, Adv.
Ms. Shally Bhasin, Adv.
Mr. K. K. Venugopal, AG.
Mr. P. S. Narsimha, ASG.
Mr. Rupesh Kumar, Adv.
Mr. D. L. Chidananda, Adv.
Mr. Arijit Prasad, Adv.
Ms. Sadhna Sandhu, Adv.
Ms. Gargi Khanna, Adv.
Ms. Anil Katiyar, Adv.
Mr. Subhash Acharya, Adv.
Mr. Manish Pushkarna, Adv.
Ms. Rashmi Malhotra, Adv.
Mr. S. K. Pathak, Adv.
Mr. H. R. Rao, Adv.
Mr. Kamal Sawhney, Adv.
Mr. Shikhar Garg, Adv.
Mr. Prashant Meharchandani, Adv.
Ms. Pooja Dhar, Adv.
Mr. R. Santhanam, Adv.
Mr. A. P. Sinha, Adv.
Mr. Brajesh Kumar, Adv.
Mr. R. Sudhinder, Adv.
Ms. Amrita Sarkar, Adv.
Mr. Ashok Mathur, Adv.
Mr. Bimal Roy, Adv.
Mr. Ankush M., Adv.
Ms. Vithika Garg, Adv.
4
C.A. No. 2165/2012 etc.
Mr. Vijay Kumar, Adv.
Dr. Rakesh Gupta, Adv.
Mr. Somil Agarwal, Adv.
Ms. Monika Ghai, Adv.
Mr. Ambhoj Kumar Sinha, Adv.
Mr. Ajay Vohra, Sr. Adv.
Ms. Kavita Jha, Adv.
Mr. Bhuwan Dhoopar, Adv.
Mr. Rajiv Tyagi, Adv.
Mr. Divakar Kumar, Adv.
Mr. Abhay A. Jena, Adv.
Mr. Ranjit B. Raut, Adv.
Ms. Bina Gupta, Adv.
Mr. Mihir Ashok Mody, Adv.
Mr. Sudhanshu Sikka, Adv.
Mr. Suresh R. Nair, Adv.
M/s. K Ashar & Co.
Mr. K. Dutta, Adv.
Mr. Birendra Kumar Mishra, Adv.
Mr. Aashish Verma, Adv.
Ms. Poonam Atey, Adv.
Ms. Anshula Laroiya, Adv.
Mr. Chandra Prakash, Adv.
Mr. Rajesh Mahna, Adv.
Mr. Rajesh Jureja, Adv.
Mr. Bhargava V. Desai, Adv.
Mr. Akshat Malpani, Adv.
Mr. Ajay Aggarwal, Adv.
Ms. Mallika Joshi, Adv.
Mr. Rajan Narain, Adv.
Mr. S. Vasudevan, Adv.
Mr. Saurav Sood, Adv.
Mr. Shashank Sharma, Adv.
Mr. Punit D. Tyagi, Adv.
Mr. M. P. Devanath, Adv.
Mr. Punit Dutt Tyagi, Adv.
Mr. Ajay Sharma, Adv.
Ms. Neelam Sharma, Adv.
Mr. Rajeev Sharma, Adv.
Mr. Dinesh Minocha, Adv.
5
C.A. No. 2165/2012 etc.
Mr. Rameshwar Prasad Goyal, AOR
Mr. Pradeep Kumar Bakshi, AOR
Mr. E. C. Agrawala, AOR
Mr. Syed Shahid Hussain Rizvi, AOR
M/s. Khaitan & Co., AOR
Mr. B. S. Banthia, AOR
Ms. Aruna Gupta, AOR
Mr. Naveen Kumar, AOR
Mr. Jagdish Kumar Chawla, AOR
Mr. Vijay Kumar, AOR
Mr. S. Gowthaman, AOR
Mr. Vikas Mehta, AOR
Mr. Chandra Prakash, AOR
UPON hearing the counsel the Court made the following
O R D E R
Part heard.
List the matters on 04.10.2017.
(NIDHI AHUJA) (MALA KUMARI SHARMA) COURT MASTER COURT MASTER 6