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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Maharashtra - Subsection

Section 14(2)(ii) in The Maharashtra Housing and Area Development Authority Contributory Provident Fund Rules, 1985

(ii)On sums withdrawn during the current year interest from the 1st April of the current year upto the last day of the month preceding the month of withdrawal;