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Union of India - Section

Section 14 in THE BIOLOGICAL DIVERSITY (AMENDMENT) ACT, 2023

14.Amendment of section 15.

In section 15 of the principal Act,—
(i)after the words "signature of the Chairperson", the words "or Member-Secretary" shall be inserted;
(ii)for the words "signature of an officer", the words "signature of Member-Secretary or an officer" shall be substituted.