Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11AA(2)] [Section 11AA] [Entire Act] Union of India - Subsection Section 11AA(2)(i) in Income Tax Rules, 1962 (i)Copy of registration granted under section 12A or copy of notification issued under section 10(23) or 10(23C) ;