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Supreme Court - Daily Orders

Chitra Sharma vs Union Of India on 16 July, 2018

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     WP(C)No.744/17 etc.etc.                 1

     ITEM NO.50                          COURT NO.1                SECTION PIL-W

                               S U P R E M E C O U R T O F     I N D I A
                                       RECORD OF PROCEEDINGS

                               Writ Petition(s)(Civil) No(s).744/2017

     CHITRA SHARMA & ORS.                                           Petitioner(s)

                                                 VERSUS

     UNION OF INDIA & ORS.                                          Respondent(s)

     (and IA No.30118/2018-impleading party and IA No.30122/2018-
     CLARIFICATION/DIRECTION and IA No.30125/2018-impleading party and
     IA No.30133/2018-impleading party and IA No.30140/2018-impleading
     party and IA No.32031/2018-impleading party and IA No.32977/2018-
     INTERVENTION      APPLICATION       and      IA       No.32978/2018-
     CLARIFICATION/DIRECTION   and  IA   No.33431/2018-STAY   APPLICATION
     )
     WITH
     W.P.(C) No.782/2017 (X)
     W.P.(C) No.783/2017 (X)
     IA No.83314/2017 – Application for interim relief
     SLP(C) No.24001/2017 (XI)
     W.P.(C) No.803/2017 (X)
     W.P.(C) No. 805/2017 (X)
     (FOR STAY APPLICATION ON IA 84812/2017)
     IA No.84812/2017 – Stay application
     SLP(C) No.24002/2017 (XI)
     (FOR PERMISSION TO FILE SLP/TP   ON IA 84838/2017 FOR PERMISSION TO
     FILE ADDITIONAL DOCUMENTS ON IA 84839/2017 FOR
     INTERVENTION/IMPLEADMENT ON IA 84840/2017 and IA No.88057/2017-
     INTERVENTION/IMPLEADMENT and IA No.88410/2017-
     CLARIFICATION/DIRECTION and IA No.88689/2017-INTERVENTION
     APPLICATION and IA No.88696/2017-MODIFICATION and IA No.89329/2017-
     INTERVENTION/IMPLEADMENT and IA No.115034/2017-INTERVENTION
     APPLICATION and IA No.119047/2017-impleading party)
     W.P.(C) No.950/2017 (X)
     W.P.(C) No.860/2017 (X)
     (FOR ADMISSION)
     SLP(C) No.36396/2017 (XI)
     (FOR ADMISSION and I.R. and IA No.98200/2017-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.98186/2017-APPLICATION FOR
     IMPLEADMENT OF RESPONDENTS and IA No.98181/2017-PERMISSION TO FILE
     SLP/TP     and IA No.98204/2017-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS and IA No.137592/2017-CLARIFICATION/DIRECTION)
Signature Not Verified


     Diary No(s).33267/2017 (XI)
Digitally signed by
SATISH KUMAR YADAV
Date: 2018.07.16
18:15:44 IST

     (FOR ADMISSION and I.R. and IA No.129410/2017-EXEMPTION FROM FILING
Reason:



     C/C OF THE IMPUGNED JUDGMENT and IA No.131630/2017-
     INTERVENTION/IMPLEADMENT and IA No.129408/2017-PERMISSION TO FILE
     SLP/TP and IA No.129406/2017-CONDONATION OF DELAY IN REFILING and
     IA No.129413/2017-PERMISSION TO FILE LENGTHY LIST OF DATES)
WP(C)No.744/17 etc.etc.             2

W.P.(C) No.511/2018 (X)
(FOR ADMISSION and IA No.72782/2018-APPLICATION FOR INTERIM RELIEF)
IA No.72782/2018 – Application for interim relief
IA No.95144/2018 – Perm.to amend the cause title

Date : 16-07-2018 These petitions were called on for hearing today.

CORAM :
              HON'BLE THE CHIEF JUSTICE
              HON'BLE MR. JUSTICE A.M. KHANWILKAR
              HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

Amicus Curiae (s)         Mr.Pawanshree Agrawal, Adv.

For Petitioner(s)         Mr.K.K.Venugopal, AG
                          Mrs.Madhvi Divan, Adv.
                          Ms.Anil Katiyar, Adv.

                          Mr.Colin Gonsalves, Sr.Adv.
                          Ms.Madhusmita Bora, AOR
                          Mr.Pawan Kishore Singh, Adv.

                          Mr.Ashwarya Sinha, AOR
                          Ms.Priyanka Sinha, Adv.
                          Ms.Mohini Priya, Adv.

                          Ms. Mohna, In-person
                          Ms.Geetali Talukdar, Adv.

                          Mr.Arun Monga, Adv.
                          Ms.Divya Sharma, Adv.
                          Mr. Gopal Jha, AOR

                          Mr. Shuvodeep Roy, AOR

                          Mr.Fuzail Ahmad Ayyubi, AOR

                          Mr. Pukhrambam Ramesh Kumar, AOR

                          Mr. Ambhoj Kumar Sinha, AOR

                          Ms. Praveena Gautam, AOR

                          Ms. Aparna Bhat, AOR

                          Mr. Tishampati Sen, AOR

                          Mr. Alok Shukla, AOR

                          Dr. Kailash Chand, AOR

                          Mr.M.L.Lahoty, Adv.
                          Mr.Anchit Sripat, Adv.
WP(C)No.744/17 etc.etc.                3

                          Mr.Himanshu Shekhar, AOR

                          Ms. Anne Mathew, AOR

                          Mr. Amit Pawan, AOR

                          Ms. Rashmi Nandakumar, AOR

                          Ms. Anannya Ghosh, AOR

                          Mrs. Revathy Raghavan, AOR

                          Ms.Sanya Talwar, Adv.
                          Mr.Rajat Navot, Adv.
                          Mr. Dharmendra Kumar Sinha, AOR

                          Mr. Karunakar Mahalik, AOR

                          Mr. Shantanu Sagar, AOR

                          Mr.Prabhat Kumar Rai, Adv.
                          Mr.Prashant Tyagi, Adv.

                          Mr. R. P. Gupta, AOR

                          Mr. Shovan       Mishra, AOR

                          Mr. Kaushik Choudhury, AOR

                          Mr. Bijoy Kumar Jain, AOR

                          Mr. Suvidutt M.S., AOR

                          Mr.Samarendra Nath Verma, Applicant-in-person

                          Dr.R.R.Kishore, Adv.
                          Mr.Karunakar Mahalik, Adv.
                          Mr.Gobind Kumar, Adv.

                          Ms.Tasneem Ahmadi, Adv.
                          Mr.Sudhir Kumar Gupta, Adv.
                          Mr.Abhinav Gupta, Adv.
                          Ms.Mahima Rathi, Adv.

For Respondent(s)/        Mr.Sidharth Luthra, Sr.Adv.
Applicant(s)              Dr.Lalit Bhasin, Adv.
                          Ms.Shireen Shukla, Adv.
                          Mr. Mudit Sharma, AOR

                          Mr.V.Giri, Sr.Adv.
                          Mr.Sandeep D.Das, Adv.

                          Mr.F.S.Nariman, Sr.Adv.
WP(C)No.744/17 etc.etc.            4

                          Mr.Anupam Lal Das, AOR
                          Mr.Vishal Gupta, Adv.
                          Mr.Anirudh Singh, Adv.
                          Mr.Krishanu Barua, Adv.
                          Mr.Subhash Sharma, Adv.
                          Mr.Paras Choudhary, Adv.
                          Mr.Abhishek Raj, Adv.

                          Mr.Anand Grover, Sr.Adv.
                          Mr.Rakshit Thakur, Adv.
                          Mr.Anvesh Verma, Adv.
                          Mr.S.Misha, Adv.

                          Mr.Parag P.Tripathi, Sr.Adv.
                          Mr.Sumant Batra, Adv.

                          Mr.Anand Grover, Sr.Adv.
                          Mr.Ramakant Rai, Adv.
                          Ms.Mehak Suri, Adv.
                          Mr.Syed Jafar Alam, AOR

                          Mr.S.B.Upadhyay, Sr.Adv.
                          Mr.Pawan Upadhyay, Adv.
                          Ms.Anisha Upadhyay, Adv.
                          Mr.Sarvjit Pratap Singh, Adv.
                          Mr.Nishant Kumar, Adv.
                          Ms.Sharmila Upadhyay, AOR

                          Mr.Ravindra Srivastava, Sr.Adv.
                          Ms.Pratima Singh, Adv.
                          Mr.Shiv Sagar Tiwari, AOR
                          Ms.Garima Tiwari, Adv.

                          Mrs.V.Mohana, Sr.Adv.
                          Mr.Syed Shahid Hussain Rizvi, Adv.
                          Mr.Harish V.Shankar, Adv.
                          Mr.Arvind Kr.Sharma, Adv.
                          Mr.B.V.Balram Das, Adv.

                          Mr.Shyam Divan, Sr.Adv.
                          Mr.Lalit Chauhan, Adv.
                          Ms.Sonal Gupta, Adv.
                          Ms.Aishwarya Dash, Adv.

                          Ms.Madhvi Dewan, Adv.
                          Mr.Syed Shahid Husain Rizvi, Adv.
                          Mr.Harish V.Shankar, Adv.
                          Ms.Anil Katiyar, Adv.

                          Ms.Kavita Jha, AOR
                          Mr.Vaibhav Kulkarni, Adv.
                          Mr.Udit Naresh, Adv.
WP(C)No.744/17 etc.etc.            5

                          Mr.Bishwajit Dubey, Adv.
                          Ms.Srideepa Bhattacharayya, Adv.
                          Mr.Manpreet Lamba, Adv.
                          For M/S.Cyril Amarchand Mangaldas Aor, AOR

                          Mr. Sandeep Devashish Das, AOR

                          Ms. Swarupama Chaturvedi, AOR
                          Mr.B.N.Dubey, Adv.

                          Mr.Pawan Upadhyay, Adv.
                          Ms.Sharmila Upadhyay, Adv.
                          Mr.Karan Bharihok, Adv.
                          Mr.Ratik Sharma, Adv.
                          For Unuc Legal Llp, AOR

                          Mr.Braj K.Mishra, Adv.
                          Ms.Aparna Jha, Adv.
                          Mr.Abhishek Yadav, Adv.
                          Ms.Kriti Sondhi, Adv.

                          Mr. Ajit Sharma, AOR

                          Mr. Ashwarya Sinha, AOR

                          Mr. Bijoy Kumar Jain, AOR

                          Mr. Varinder Kumar Sharma, Adv.
                          Ms.Parul Sharma, Adv.

                          Mrs. Taruna Singh Gohil, AOR
                          Mr. Amit Sharma, AOR

                          Mr. Naveen Kumar, AOR

                          Mr.Vishnu Sharma, Adv.
                          Ms.Anupama Sharma, Adv.
                          Ms.Sonali Negi, Adv.
                          Mr.Mohit Rai, Adv.

                          Mr.Mangaljit Mukherjee, Adv.
                          Mrs.Debarpita Basu, Adv.
                          Mr.Sagnik Basu, Adv.
                          Mrs. Sarla Chandra, AOR

                          Mr. Arun K. Sinha, AOR

                          Ms.Prerna Mehta, AOR
                          Mr.Rohit Singh, Adv.

                          Mr. Sachin Patil, AOR

                          Mr. Partha Sil, AOR
WP(C)No.744/17 etc.etc.            6


                          Mr. M. A. Krishna Moorthy, AOR

                          Mr. K. K. Mohan, AOR

                          Mr. Raj Kishor Choudhary, AOR

                          Mr.Rajiv K.Virmani, Adv.
                          Mr.Atul Malhotra, Adv.
                          Mr.Gaurav Jain, Adv.
                          Mr.Abhishek Singh, Adv.
                          Mr.Yadav Narender Singh, AOR

                          Mr. Ashok Mathur, AOR

                          Mr. Rabin Majumder, AOR

                          Ms.Shashi Kiran, AOR
                          Ms.Priya Sharma, Adv.
                          Mr.Prathvi Raj Chauhan, Adv.
                          Mr.Arjun Sain, Adv.

                          Mr.Praneet Das, Adv.
                          Mr.Abhishek Baid, Adv.
                          Mr.Anup Jain, AOR

                          Mr. Kedar Nath Tripathy, AOR

                          Mr. T. Harish Kumar, AOR

                          Mr. Talha Abdul Rahman, AOR

                          Mr. Abhijat P. Medh, AOR

                          Mr. Pradeep Kumar Bakshi, AOR

                          Mr. Mukesh Kumar Maroria, AOR

                          Mr. Ravindra Kumar, AOR

                          Mr.Ravi Kishore, Adv.
                          Ms.Prerna Singh, Adv.
                          Mr.Niraj Singh, Adv.
                          Mr.Guntur Prabhakar, Adv.

                          Mr.Ranjan Kumar Pandey, Adv.
                          Mr.Rama Krishna, Adv.
                          Mr.Sharey Vardhan, Adv.

                          Mr.Praveen Swarup, AOR
                          Mr.Suvesh Kumar, Adv.
                          Mr.Sahil Chaudhary, Adv.
                          Mr.Subhosh R., Adv.
WP(C)No.744/17 etc.etc.            7

                          Ms.Shalini, Adv.
                          Mr.Asif, Adv.

                          Mr. Shekhar Kumar, AOR

                          Ms.Supriya Juneja, AOR
                          Mr.Bharat Monga, Adv.

                          Mr. Balaji Srinivasan, AOR

                          Mr.Arun Singh, Adv.
                          Mr.Anil Nag, Adv.
                          Mr.Rajeev Kumar Bansal, AOR

                          Mr.K.L.N.V. Veeranganeyulu, Adv.
                          Mr.Prashant Kumar, Adv.
                          Mr.Sudhir Aggarwal, Adv.
                          Mr.Rajeev Kumar Bansal, Adv.

                          Mr. Abhishek Yadav, AOR

                          Mr. Amarjit Singh Bedi, AOR

                          Mr.Raghavendra Mohan Bajaj, Adv.
                          Ms. Garima Bajaj, AOR

                          Mr.Nakul Dewan, Adv.
                          Mr. Ejaz Maqbool, AOR
                          Ms.Tanya Shree, Adv.
                          Mr.Kunwar Aditya Singh, Adv.
                          Ms.Quarattulian, Adv.
                          Mr.Zain Maqbool, Adv.

                          Mr. P. V. Dinesh, Adv.
                          Ms.Sindhu T.P., Adv.
                          Mr.Bineesh K., Adv.
                          Ms.Arushi Singh, Adv.
                          Mr.R.Beniwal, Adv.

                          Mr.Arjun Garg, AOR
                          Mr.Aakash Nandolia, Adv.

                          Ms.Shweta Chaurasia, Adv.
                          Ms.Vrinda Kapoor, Adv.
                          Mr.Sarvam Ritam Khare, AOR

                          Mr.Vivek Sarin, Adv.
                          Mr.Aakarshan Aditya, Adv.
                          Mr. Md. Rashid Saeed, AOR

                          Ms. Manjeet Chawla, AOR

                          Ms. Liz Mathew, Adv.
WP(C)No.744/17 etc.etc.            8

                          Mr.Anchal Tikamani, Adv.

                          Ms. Sujeeta Srivastava, AOR

                          Mr.Apoorv Shukla, Adv.
                          Mr. Kunal Cheema, AOR

                          Mr. Sudhir Naagar, AOR

                          Mrs. Gargi Khanna, AOR

                          Mr.Arun Aggarwal, AOR
                          Mr.Anshika Agarwal, Adv.
                          Mr.Anindya P.Konar, Adv.

                          Mr.Mukesh Jain, Adv.

                          Ms.Asha Jain Madan, Adv.

                          Mr.Rahul Sharma, Adv.
                          Mr.B.A.S.Jadon, Adv.

                          Mrs.K.Enatoli Sema, Adv.
                          Mr.Amit Kumar Singh, Adv.

                          Mr.Anivesh Bhardwaj, Adv.
                          Mr.C.S.Ashri, Adv.
                          For Mr.Lakshminarayanan, Adv.

                          Mr.Parag Maini, Adv.
                          Mr.Abhimanyu Chopra, Adv.
                          Ms.Udita Singh, Adv.

                          Mr.Mohit Chaudhary, Adv.
                          Ms.Garima Sharma, Adv.
                          Ms.Puja Sharma, Adv.
                          Mr.Kunal Sachdeva, Adv.
                          Mr.Imran Ali, Adv.

                          Mr. Neeraj Kumar Gupta, AOR

                          Mr.Santosh Kr.Sethi, Adv.
                          Mr.Arjun Jaidka, Adv.
                          Mr.Mithilesh Kumar Singh, Adv.

                          Mr.Yunus Malik, Adv.
                          Mr.Anish Maheshwari, Adv.
                          Ms.Renu Verma, Adv.
                          Ms.Farha Malik, Adv.

                          Mr.Rahul Narayan, Adv.
                          Mr.Vikas Upadhyay, Adv.
                          Mr.Vidit Monga, Adv.
WP(C)No.744/17 etc.etc.              9

                          Mr.Ashwin Kumar Nair, Adv.

                          Mr.Aneesh Mittal, Adv.
                          Mr.Shreya Sharma, Adv.

                          Mr.Sunil Malhotra, Adv.
                          Mr.P.N.Puri, Adv.
                          Mr.Rajat Malhotra, Adv.
                          Mrs.Reeta Dewan Puri, Adv.

                          Mr.Rajesh Mahna, Adv.
                          Mr.R.Ramanand, Adv.
                          Mr.Bhargava V.Desai, Adv.
                          Mr.Akshat Malpani, Adv.

                          Mr.S.K.Bhattacharya, Adv.
                          Mr.L.K.Paonam, Adv.
                          Mr.Niraj Bobby Paonam, Adv.
                          Mrs.Tomthinnganbi Koijam, Adv.

                          Ms.Ruchi   Kohli, Adv.
                          Mr.Sonam   Sharma, Adv.
                          Ms.Nidhi   Jaswal, Adv.
                          Ms.Gargi   Jha, Adv.

                          Mr.Ajay Marwah, Adv.
                          Mr.Mool Singh, Adv.

                          Mr.Mayank Pandey, Adv.

                          Mr.S.S.Ray, Adv.
                          Mr.Vaibhav Gulia, Adv.
                          Ms.Rakhi Ray, Adv.

                          Mr.Anand Prasad, Adv.
                          Mr.Sandeep D.Das, Adv.
                          Ms.Surbhi Sharma, Adv.

                          Mr.Ajay Jain, Adv.
                          Mr.Jinendra Jain, AOR
                          Mr.Pranay Jain, Adv.
                          Mr.I.C.Jain, Adv.

                          Mr.Jasbir Singh Malik, Adv.
                          Mr.Kapil Khaneja, Adv.
                          Ms.Usha Nandini V., Adv.

                          Ms. Sujeeta Srivastava, AOR

                          Mr.Anand, Adv.
                          Mr.Subashis Biswas, Adv.
                          Mr.Abhijit Sengupta, Adv.
WP(C)No.744/17 etc.etc.            10

                          Mr.Sahil Sethi, Adv.
                          Mr.Shivam Sharma, Adv.
                          Ms.Astha Sharma, Adv.

                          Mr.Suchit Mohanty, Adv.
                          Mr.Prakash Ranjan Nayak, Adv.

                          Mr.Wajeeh Shafiq, Adv.
                          Mr.D.Kapoor, Adv.
                          Mr.Sahil Mullick, Adv.
                          Mr.Hitesh Kumar Sharma, Adv.
                          Mr.S.K.Rajora, Adv.
                          Mr.Praveen Sarup, Adv.

                          Mr.Rajesh P., Adv.
                          Mr.Prasant Jain, Adv.

                          Mr.Abhinav Shrivastava, Adv.
                          Mr.Rahul Gupta, Adv.
                          Mr.R.P.Singh, Adv.

                          Mr.Simran Ved, Adv.

                          Ms.Anannya Ghosh, Adv.

                UPON hearing the counsel the Court made the following
                                   O R D E R

Heard in part.

Put up for further hearing on 17.07.2018 as a first case. In the meantime, learned counsel for the parties shall file their written notes of submission through the learned Amicus Curiae, who shall make compilation thereof and give it to the Court Master.

(Chetan Kumar)                                         (H.S.Parasher)
  AR-cum-PS                                         Assistant Registrar
WP(C)No.744/17 etc.etc.   11