Supreme Court - Daily Orders
Chitra Sharma vs Union Of India on 16 July, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
WP(C)No.744/17 etc.etc. 1
ITEM NO.50 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).744/2017
CHITRA SHARMA & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(and IA No.30118/2018-impleading party and IA No.30122/2018-
CLARIFICATION/DIRECTION and IA No.30125/2018-impleading party and
IA No.30133/2018-impleading party and IA No.30140/2018-impleading
party and IA No.32031/2018-impleading party and IA No.32977/2018-
INTERVENTION APPLICATION and IA No.32978/2018-
CLARIFICATION/DIRECTION and IA No.33431/2018-STAY APPLICATION
)
WITH
W.P.(C) No.782/2017 (X)
W.P.(C) No.783/2017 (X)
IA No.83314/2017 – Application for interim relief
SLP(C) No.24001/2017 (XI)
W.P.(C) No.803/2017 (X)
W.P.(C) No. 805/2017 (X)
(FOR STAY APPLICATION ON IA 84812/2017)
IA No.84812/2017 – Stay application
SLP(C) No.24002/2017 (XI)
(FOR PERMISSION TO FILE SLP/TP ON IA 84838/2017 FOR PERMISSION TO
FILE ADDITIONAL DOCUMENTS ON IA 84839/2017 FOR
INTERVENTION/IMPLEADMENT ON IA 84840/2017 and IA No.88057/2017-
INTERVENTION/IMPLEADMENT and IA No.88410/2017-
CLARIFICATION/DIRECTION and IA No.88689/2017-INTERVENTION
APPLICATION and IA No.88696/2017-MODIFICATION and IA No.89329/2017-
INTERVENTION/IMPLEADMENT and IA No.115034/2017-INTERVENTION
APPLICATION and IA No.119047/2017-impleading party)
W.P.(C) No.950/2017 (X)
W.P.(C) No.860/2017 (X)
(FOR ADMISSION)
SLP(C) No.36396/2017 (XI)
(FOR ADMISSION and I.R. and IA No.98200/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.98186/2017-APPLICATION FOR
IMPLEADMENT OF RESPONDENTS and IA No.98181/2017-PERMISSION TO FILE
SLP/TP and IA No.98204/2017-PERMISSION TO FILE ADDITIONAL
DOCUMENTS and IA No.137592/2017-CLARIFICATION/DIRECTION)
Signature Not Verified
Diary No(s).33267/2017 (XI)
Digitally signed by
SATISH KUMAR YADAV
Date: 2018.07.16
18:15:44 IST
(FOR ADMISSION and I.R. and IA No.129410/2017-EXEMPTION FROM FILING
Reason:
C/C OF THE IMPUGNED JUDGMENT and IA No.131630/2017-
INTERVENTION/IMPLEADMENT and IA No.129408/2017-PERMISSION TO FILE
SLP/TP and IA No.129406/2017-CONDONATION OF DELAY IN REFILING and
IA No.129413/2017-PERMISSION TO FILE LENGTHY LIST OF DATES)
WP(C)No.744/17 etc.etc. 2
W.P.(C) No.511/2018 (X)
(FOR ADMISSION and IA No.72782/2018-APPLICATION FOR INTERIM RELIEF)
IA No.72782/2018 – Application for interim relief
IA No.95144/2018 – Perm.to amend the cause title
Date : 16-07-2018 These petitions were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Amicus Curiae (s) Mr.Pawanshree Agrawal, Adv.
For Petitioner(s) Mr.K.K.Venugopal, AG
Mrs.Madhvi Divan, Adv.
Ms.Anil Katiyar, Adv.
Mr.Colin Gonsalves, Sr.Adv.
Ms.Madhusmita Bora, AOR
Mr.Pawan Kishore Singh, Adv.
Mr.Ashwarya Sinha, AOR
Ms.Priyanka Sinha, Adv.
Ms.Mohini Priya, Adv.
Ms. Mohna, In-person
Ms.Geetali Talukdar, Adv.
Mr.Arun Monga, Adv.
Ms.Divya Sharma, Adv.
Mr. Gopal Jha, AOR
Mr. Shuvodeep Roy, AOR
Mr.Fuzail Ahmad Ayyubi, AOR
Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Ambhoj Kumar Sinha, AOR
Ms. Praveena Gautam, AOR
Ms. Aparna Bhat, AOR
Mr. Tishampati Sen, AOR
Mr. Alok Shukla, AOR
Dr. Kailash Chand, AOR
Mr.M.L.Lahoty, Adv.
Mr.Anchit Sripat, Adv.
WP(C)No.744/17 etc.etc. 3
Mr.Himanshu Shekhar, AOR
Ms. Anne Mathew, AOR
Mr. Amit Pawan, AOR
Ms. Rashmi Nandakumar, AOR
Ms. Anannya Ghosh, AOR
Mrs. Revathy Raghavan, AOR
Ms.Sanya Talwar, Adv.
Mr.Rajat Navot, Adv.
Mr. Dharmendra Kumar Sinha, AOR
Mr. Karunakar Mahalik, AOR
Mr. Shantanu Sagar, AOR
Mr.Prabhat Kumar Rai, Adv.
Mr.Prashant Tyagi, Adv.
Mr. R. P. Gupta, AOR
Mr. Shovan Mishra, AOR
Mr. Kaushik Choudhury, AOR
Mr. Bijoy Kumar Jain, AOR
Mr. Suvidutt M.S., AOR
Mr.Samarendra Nath Verma, Applicant-in-person
Dr.R.R.Kishore, Adv.
Mr.Karunakar Mahalik, Adv.
Mr.Gobind Kumar, Adv.
Ms.Tasneem Ahmadi, Adv.
Mr.Sudhir Kumar Gupta, Adv.
Mr.Abhinav Gupta, Adv.
Ms.Mahima Rathi, Adv.
For Respondent(s)/ Mr.Sidharth Luthra, Sr.Adv.
Applicant(s) Dr.Lalit Bhasin, Adv.
Ms.Shireen Shukla, Adv.
Mr. Mudit Sharma, AOR
Mr.V.Giri, Sr.Adv.
Mr.Sandeep D.Das, Adv.
Mr.F.S.Nariman, Sr.Adv.
WP(C)No.744/17 etc.etc. 4
Mr.Anupam Lal Das, AOR
Mr.Vishal Gupta, Adv.
Mr.Anirudh Singh, Adv.
Mr.Krishanu Barua, Adv.
Mr.Subhash Sharma, Adv.
Mr.Paras Choudhary, Adv.
Mr.Abhishek Raj, Adv.
Mr.Anand Grover, Sr.Adv.
Mr.Rakshit Thakur, Adv.
Mr.Anvesh Verma, Adv.
Mr.S.Misha, Adv.
Mr.Parag P.Tripathi, Sr.Adv.
Mr.Sumant Batra, Adv.
Mr.Anand Grover, Sr.Adv.
Mr.Ramakant Rai, Adv.
Ms.Mehak Suri, Adv.
Mr.Syed Jafar Alam, AOR
Mr.S.B.Upadhyay, Sr.Adv.
Mr.Pawan Upadhyay, Adv.
Ms.Anisha Upadhyay, Adv.
Mr.Sarvjit Pratap Singh, Adv.
Mr.Nishant Kumar, Adv.
Ms.Sharmila Upadhyay, AOR
Mr.Ravindra Srivastava, Sr.Adv.
Ms.Pratima Singh, Adv.
Mr.Shiv Sagar Tiwari, AOR
Ms.Garima Tiwari, Adv.
Mrs.V.Mohana, Sr.Adv.
Mr.Syed Shahid Hussain Rizvi, Adv.
Mr.Harish V.Shankar, Adv.
Mr.Arvind Kr.Sharma, Adv.
Mr.B.V.Balram Das, Adv.
Mr.Shyam Divan, Sr.Adv.
Mr.Lalit Chauhan, Adv.
Ms.Sonal Gupta, Adv.
Ms.Aishwarya Dash, Adv.
Ms.Madhvi Dewan, Adv.
Mr.Syed Shahid Husain Rizvi, Adv.
Mr.Harish V.Shankar, Adv.
Ms.Anil Katiyar, Adv.
Ms.Kavita Jha, AOR
Mr.Vaibhav Kulkarni, Adv.
Mr.Udit Naresh, Adv.
WP(C)No.744/17 etc.etc. 5
Mr.Bishwajit Dubey, Adv.
Ms.Srideepa Bhattacharayya, Adv.
Mr.Manpreet Lamba, Adv.
For M/S.Cyril Amarchand Mangaldas Aor, AOR
Mr. Sandeep Devashish Das, AOR
Ms. Swarupama Chaturvedi, AOR
Mr.B.N.Dubey, Adv.
Mr.Pawan Upadhyay, Adv.
Ms.Sharmila Upadhyay, Adv.
Mr.Karan Bharihok, Adv.
Mr.Ratik Sharma, Adv.
For Unuc Legal Llp, AOR
Mr.Braj K.Mishra, Adv.
Ms.Aparna Jha, Adv.
Mr.Abhishek Yadav, Adv.
Ms.Kriti Sondhi, Adv.
Mr. Ajit Sharma, AOR
Mr. Ashwarya Sinha, AOR
Mr. Bijoy Kumar Jain, AOR
Mr. Varinder Kumar Sharma, Adv.
Ms.Parul Sharma, Adv.
Mrs. Taruna Singh Gohil, AOR
Mr. Amit Sharma, AOR
Mr. Naveen Kumar, AOR
Mr.Vishnu Sharma, Adv.
Ms.Anupama Sharma, Adv.
Ms.Sonali Negi, Adv.
Mr.Mohit Rai, Adv.
Mr.Mangaljit Mukherjee, Adv.
Mrs.Debarpita Basu, Adv.
Mr.Sagnik Basu, Adv.
Mrs. Sarla Chandra, AOR
Mr. Arun K. Sinha, AOR
Ms.Prerna Mehta, AOR
Mr.Rohit Singh, Adv.
Mr. Sachin Patil, AOR
Mr. Partha Sil, AOR
WP(C)No.744/17 etc.etc. 6
Mr. M. A. Krishna Moorthy, AOR
Mr. K. K. Mohan, AOR
Mr. Raj Kishor Choudhary, AOR
Mr.Rajiv K.Virmani, Adv.
Mr.Atul Malhotra, Adv.
Mr.Gaurav Jain, Adv.
Mr.Abhishek Singh, Adv.
Mr.Yadav Narender Singh, AOR
Mr. Ashok Mathur, AOR
Mr. Rabin Majumder, AOR
Ms.Shashi Kiran, AOR
Ms.Priya Sharma, Adv.
Mr.Prathvi Raj Chauhan, Adv.
Mr.Arjun Sain, Adv.
Mr.Praneet Das, Adv.
Mr.Abhishek Baid, Adv.
Mr.Anup Jain, AOR
Mr. Kedar Nath Tripathy, AOR
Mr. T. Harish Kumar, AOR
Mr. Talha Abdul Rahman, AOR
Mr. Abhijat P. Medh, AOR
Mr. Pradeep Kumar Bakshi, AOR
Mr. Mukesh Kumar Maroria, AOR
Mr. Ravindra Kumar, AOR
Mr.Ravi Kishore, Adv.
Ms.Prerna Singh, Adv.
Mr.Niraj Singh, Adv.
Mr.Guntur Prabhakar, Adv.
Mr.Ranjan Kumar Pandey, Adv.
Mr.Rama Krishna, Adv.
Mr.Sharey Vardhan, Adv.
Mr.Praveen Swarup, AOR
Mr.Suvesh Kumar, Adv.
Mr.Sahil Chaudhary, Adv.
Mr.Subhosh R., Adv.
WP(C)No.744/17 etc.etc. 7
Ms.Shalini, Adv.
Mr.Asif, Adv.
Mr. Shekhar Kumar, AOR
Ms.Supriya Juneja, AOR
Mr.Bharat Monga, Adv.
Mr. Balaji Srinivasan, AOR
Mr.Arun Singh, Adv.
Mr.Anil Nag, Adv.
Mr.Rajeev Kumar Bansal, AOR
Mr.K.L.N.V. Veeranganeyulu, Adv.
Mr.Prashant Kumar, Adv.
Mr.Sudhir Aggarwal, Adv.
Mr.Rajeev Kumar Bansal, Adv.
Mr. Abhishek Yadav, AOR
Mr. Amarjit Singh Bedi, AOR
Mr.Raghavendra Mohan Bajaj, Adv.
Ms. Garima Bajaj, AOR
Mr.Nakul Dewan, Adv.
Mr. Ejaz Maqbool, AOR
Ms.Tanya Shree, Adv.
Mr.Kunwar Aditya Singh, Adv.
Ms.Quarattulian, Adv.
Mr.Zain Maqbool, Adv.
Mr. P. V. Dinesh, Adv.
Ms.Sindhu T.P., Adv.
Mr.Bineesh K., Adv.
Ms.Arushi Singh, Adv.
Mr.R.Beniwal, Adv.
Mr.Arjun Garg, AOR
Mr.Aakash Nandolia, Adv.
Ms.Shweta Chaurasia, Adv.
Ms.Vrinda Kapoor, Adv.
Mr.Sarvam Ritam Khare, AOR
Mr.Vivek Sarin, Adv.
Mr.Aakarshan Aditya, Adv.
Mr. Md. Rashid Saeed, AOR
Ms. Manjeet Chawla, AOR
Ms. Liz Mathew, Adv.
WP(C)No.744/17 etc.etc. 8
Mr.Anchal Tikamani, Adv.
Ms. Sujeeta Srivastava, AOR
Mr.Apoorv Shukla, Adv.
Mr. Kunal Cheema, AOR
Mr. Sudhir Naagar, AOR
Mrs. Gargi Khanna, AOR
Mr.Arun Aggarwal, AOR
Mr.Anshika Agarwal, Adv.
Mr.Anindya P.Konar, Adv.
Mr.Mukesh Jain, Adv.
Ms.Asha Jain Madan, Adv.
Mr.Rahul Sharma, Adv.
Mr.B.A.S.Jadon, Adv.
Mrs.K.Enatoli Sema, Adv.
Mr.Amit Kumar Singh, Adv.
Mr.Anivesh Bhardwaj, Adv.
Mr.C.S.Ashri, Adv.
For Mr.Lakshminarayanan, Adv.
Mr.Parag Maini, Adv.
Mr.Abhimanyu Chopra, Adv.
Ms.Udita Singh, Adv.
Mr.Mohit Chaudhary, Adv.
Ms.Garima Sharma, Adv.
Ms.Puja Sharma, Adv.
Mr.Kunal Sachdeva, Adv.
Mr.Imran Ali, Adv.
Mr. Neeraj Kumar Gupta, AOR
Mr.Santosh Kr.Sethi, Adv.
Mr.Arjun Jaidka, Adv.
Mr.Mithilesh Kumar Singh, Adv.
Mr.Yunus Malik, Adv.
Mr.Anish Maheshwari, Adv.
Ms.Renu Verma, Adv.
Ms.Farha Malik, Adv.
Mr.Rahul Narayan, Adv.
Mr.Vikas Upadhyay, Adv.
Mr.Vidit Monga, Adv.
WP(C)No.744/17 etc.etc. 9
Mr.Ashwin Kumar Nair, Adv.
Mr.Aneesh Mittal, Adv.
Mr.Shreya Sharma, Adv.
Mr.Sunil Malhotra, Adv.
Mr.P.N.Puri, Adv.
Mr.Rajat Malhotra, Adv.
Mrs.Reeta Dewan Puri, Adv.
Mr.Rajesh Mahna, Adv.
Mr.R.Ramanand, Adv.
Mr.Bhargava V.Desai, Adv.
Mr.Akshat Malpani, Adv.
Mr.S.K.Bhattacharya, Adv.
Mr.L.K.Paonam, Adv.
Mr.Niraj Bobby Paonam, Adv.
Mrs.Tomthinnganbi Koijam, Adv.
Ms.Ruchi Kohli, Adv.
Mr.Sonam Sharma, Adv.
Ms.Nidhi Jaswal, Adv.
Ms.Gargi Jha, Adv.
Mr.Ajay Marwah, Adv.
Mr.Mool Singh, Adv.
Mr.Mayank Pandey, Adv.
Mr.S.S.Ray, Adv.
Mr.Vaibhav Gulia, Adv.
Ms.Rakhi Ray, Adv.
Mr.Anand Prasad, Adv.
Mr.Sandeep D.Das, Adv.
Ms.Surbhi Sharma, Adv.
Mr.Ajay Jain, Adv.
Mr.Jinendra Jain, AOR
Mr.Pranay Jain, Adv.
Mr.I.C.Jain, Adv.
Mr.Jasbir Singh Malik, Adv.
Mr.Kapil Khaneja, Adv.
Ms.Usha Nandini V., Adv.
Ms. Sujeeta Srivastava, AOR
Mr.Anand, Adv.
Mr.Subashis Biswas, Adv.
Mr.Abhijit Sengupta, Adv.
WP(C)No.744/17 etc.etc. 10
Mr.Sahil Sethi, Adv.
Mr.Shivam Sharma, Adv.
Ms.Astha Sharma, Adv.
Mr.Suchit Mohanty, Adv.
Mr.Prakash Ranjan Nayak, Adv.
Mr.Wajeeh Shafiq, Adv.
Mr.D.Kapoor, Adv.
Mr.Sahil Mullick, Adv.
Mr.Hitesh Kumar Sharma, Adv.
Mr.S.K.Rajora, Adv.
Mr.Praveen Sarup, Adv.
Mr.Rajesh P., Adv.
Mr.Prasant Jain, Adv.
Mr.Abhinav Shrivastava, Adv.
Mr.Rahul Gupta, Adv.
Mr.R.P.Singh, Adv.
Mr.Simran Ved, Adv.
Ms.Anannya Ghosh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard in part.
Put up for further hearing on 17.07.2018 as a first case. In the meantime, learned counsel for the parties shall file their written notes of submission through the learned Amicus Curiae, who shall make compilation thereof and give it to the Court Master.
(Chetan Kumar) (H.S.Parasher)
AR-cum-PS Assistant Registrar
WP(C)No.744/17 etc.etc. 11