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[Cites 0, Cited by 0] [Section 16(7)] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(7)(a) in Gujarat State Council for Physiotherapy Act, 2011

(a)whether the proposed institution or the existing institution seeking to open a new or higher course of study or training, would be in a position to offer the minimum standards of education as prescribed by the Council under section 24;