Delhi High Court - Orders
Bushan Lal Saraf vs Delhi Co - Operative Housing Finance ... on 18 September, 2025
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8435/2019
BUSHAN LAL SARAF .....Petitioner
Through: Mr. Rakesh Dhingra, Adv.
Ms. Shobhana Takiar, Mr. Shivam
Takiar and Mr. Kuljeet Singh, Advs.
versus
DELHI CO - OPERATIVE HOUSING FINANCE
CORPORATION LTD. & ANR. .....Respondents
Through: Ms. Shobhana Takiar, Mr. Kuljeet
Singh, Advs. for R-1/DCHFC
Mr. Abhinav Singh, Adv for R-2,
RCS, GNCTD.
Mr. Harish Kr. Mehra, Adv for R-3.
CORAM:
HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 18.09.2025 The Division Bench did not assemble as Hon'ble Mr. Justice Nitin Wasudeo Sambre is not available today.
List on 20th November, 2025.
BY ORDER COURT MASTER SEPTEMBER 18, 2025/ay This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/09/2025 at 23:31:35