Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 22 in Rajasthan High Court Staff Service Rules, 2002

22. [ Promotion. [Substituted Rule 22 is substituted vide Notification No. 02/S.R.O./2004 dated 24.7.2004 published in Rajasthan Gazette Part 1(b) dated 29.7.2004.]

- Subject to the requirement of efficiency, promotion shall ordinarily be made according to seniority. An official may receive special promotion for recognised merit irrespective of the grade to which he may belong, or of his seniority within his grade.]