Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 25 in Allotment of Government Residences (General Pool in Delhi) Rules, 1963 25. Interpretation of Rules. - If any question arises as to the interpretation of the rules in this Division it shall be decided by the Central Government.(S.R.317-B-25)
