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Union of India - Section

Section 11 in The Additional Emoluments (Compulsory Deposit) Act, 1974

11. Rounding off.

Where the amount of any credit to be made in any Deposit Account contains a part of a rupee, then, such part, if it is fifty paise or more, shall be increased to one complete rupee and if it Is less than fifty paise, it shall be ignored.