Delhi High Court - Orders
Bharti Telemedia Ltd vs Union Of India & Ors on 26 July, 2021
Author: Manmohan
Bench: Manmohan, Navin Chawla
8 to 13
$~
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6293/2019
BHARTI TELEMEDIA LTD. ..... Petitioner
Through: Mr. Deepak Thakur, Advocate.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Ruchir Mishra and Mr. Mukesh
Kumar Tiwari, aDvocates for UOI.
Mr. Satyakam Additional Standing
counsel for GNCT of Delhi.
Ms. Sonu Bhatnagar, Sr. Standing
counsel with Ms. Mallika Joshi,
Ms. Venus Mehrotra and Ms. Kanak
Grover, Advocates for respondents No. 3
and 4.
WITH
+ W.P.(C) 13097/2019 & CM APPL. 53392/2019
SALES TAX, BAR
ASSOCIATION ( REGD,). & ANR. ..... Petitioners
Through: Ms. Shivanshi Karnani, Advocate.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Harpreet Singh, Sr. Standing
counsel with Ms. Suhani Mathur,
Advocate for GST.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT 1
Signing Date:28.07.2021
12:18:14
WITH
+ W.P.(C) 13154/2019
HIMANSHU MOHTA AND ASSOCIATES ..... Petitioner
Through: Ms. Shivanshi Karnani, Advocate.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms. Sonu Bhatnagar, Sr. Standing
counsel with Ms. Mallika Joshi,
Ms. Venus Mehrotra and Ms. Kanak
Grover, Advocates for respondents No. 3
to 5.
Mr. Anuj Aggarwal, Advocate with
Ms. Ayushi Bansal for R-4.
Mr. Harpreet Singh, Sr. Standing
counsel with Ms. Suhani Mathur,
Advocate for GST.
WITH
+ W.P.(C) 6895/2020
BHARTI TELEMEDIA LIMITED ..... Petitioner
Through: Mr. Deepak Thakur, Advocate.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Ruchir Mishra and Mr. Mukesh
Kumar Tiwari, Advocates for UOI.
Ms. Sonu Bhatnagar, Sr. Standing
counsel with Ms. Mallika Joshi,
Ms. Venus Mehrotra and Ms. Kanak
Grover, Advocates for respondents No. 3
to 6.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT 2
Signing Date:28.07.2021
12:18:14
WITH
+ W.P.(C) 6914/2020
BHARTI AIRTEL LIMITED ..... Petitioner
Through: Mr. Deepak Thakur, Advocate.
versus
UNION OF INDIA & ORS. ..... Respondents
Through:Ms. Nidhi Raman, CGSC with
Mr. Zubin Singh, Advocate for R-1/UOI.
Ms. Sonu Bhatnagar, Sr. Standing
counsel with Ms. Mallika Joshi,
Ms. Venus Mehrotra and Ms. Kanak
Grover, Advocates for respondents No. 3
to 6.
AND
+ W.P.(C) 5237/2021
FEDERATION OF INDIAN SMALL
SCALE BATTERY ASSOCIATIONS ..... Petitioner
Through: Mr. Rajat Mittal, Advocate.
versus
UNION OF INDIA ..... Respondent
Through: Mr. Ripudaman Bhardwaj, Advocate for
respondent-UOI.
Ms. Sonu Bhatnagar, Sr. Standing
counsel with Ms. Mallika Joshi,
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT 3
Signing Date:28.07.2021
12:18:14
Ms. Venus Mehrotra and Ms. Kanak
Grover, Advocates for respondents No.2
and 3.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 26.07.2021 The petitions have been heard by way of video conferencing. List the matters before another Bench of wh ich on e of u s (Hon 'ble Mr. Justice Navin Chawla) is not a member subject to the orders of the Hon'ble the Chief Justice, on 13th August, 2021.
The order be uploaded on the website forthwith. Copy of the order be also forwarded to the learned counsel through e-mail.
MANMOHAN, J NAVIN CHAWLA, J JULY 26, 2021 js Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT 4 Signing Date:28.07.2021 12:18:14