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Delhi High Court - Orders

Bharti Telemedia Ltd vs Union Of India & Ors on 26 July, 2021

Author: Manmohan

Bench: Manmohan, Navin Chawla

                              8 to 13
                              $~
                              *      IN THE HIGH COURT OF DELHI AT NEW DELHI

                              +   W.P.(C) 6293/2019

                                  BHARTI TELEMEDIA LTD.                    ..... Petitioner
                                              Through: Mr. Deepak Thakur, Advocate.

                                                   versus

                                  UNION OF INDIA & ORS.                      ..... Respondents
                                                Through: Mr. Ruchir Mishra and Mr. Mukesh
                                                         Kumar Tiwari, aDvocates for UOI.
                                                         Mr. Satyakam Additional Standing
                                                         counsel for GNCT of Delhi.
                                                         Ms. Sonu Bhatnagar, Sr. Standing
                                                        counsel with Ms. Mallika Joshi,
                                                         Ms. Venus Mehrotra and Ms. Kanak
                                                         Grover, Advocates for respondents No. 3
                                                         and 4.


                                                   WITH

                              +   W.P.(C) 13097/2019 & CM APPL. 53392/2019

                                  SALES TAX, BAR
                                  ASSOCIATION ( REGD,). & ANR.               ..... Petitioners
                                                Through: Ms. Shivanshi Karnani, Advocate.

                                                   versus

                                  UNION OF INDIA & ORS.                       ..... Respondents
                                                Through: Mr. Harpreet Singh, Sr. Standing
                                                         counsel with Ms. Suhani Mathur,
                                                         Advocate for GST.



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                       1
Signing Date:28.07.2021
12:18:14
                                                   WITH

                              +   W.P.(C) 13154/2019

                                  HIMANSHU MOHTA AND ASSOCIATES           ..... Petitioner
                                             Through: Ms. Shivanshi Karnani, Advocate.

                                                  versus

                                  UNION OF INDIA & ORS.                      ..... Respondents
                                                Through: Ms. Sonu Bhatnagar, Sr. Standing
                                                        counsel with Ms. Mallika Joshi,
                                                         Ms. Venus Mehrotra and Ms. Kanak
                                                         Grover, Advocates for respondents No. 3
                                                         to 5.
                                                        Mr. Anuj Aggarwal, Advocate with
                                                        Ms. Ayushi Bansal for R-4.
                                                        Mr. Harpreet Singh, Sr. Standing
                                                         counsel with Ms. Suhani Mathur,
                                                         Advocate for GST.

                                                  WITH

                              +   W.P.(C) 6895/2020

                                  BHARTI TELEMEDIA LIMITED                 ..... Petitioner
                                              Through: Mr. Deepak Thakur, Advocate.

                                                  versus

                                  UNION OF INDIA & ORS.                      ..... Respondents
                                                Through: Mr. Ruchir Mishra and Mr. Mukesh
                                                         Kumar Tiwari, Advocates for UOI.
                                                        Ms. Sonu Bhatnagar, Sr. Standing
                                                        counsel with Ms. Mallika Joshi,
                                                         Ms. Venus Mehrotra and Ms. Kanak
                                                         Grover, Advocates for respondents No. 3
                                                         to 6.


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                    2
Signing Date:28.07.2021
12:18:14
                                                    WITH

                              +   W.P.(C) 6914/2020

                                  BHARTI AIRTEL LIMITED                     ..... Petitioner
                                               Through: Mr. Deepak Thakur, Advocate.

                                                   versus

                                  UNION OF INDIA & ORS.                      ..... Respondents
                                                Through:Ms. Nidhi Raman, CGSC with
                                                        Mr. Zubin Singh, Advocate for R-1/UOI.
                                                        Ms. Sonu Bhatnagar, Sr. Standing
                                                        counsel with Ms. Mallika Joshi,
                                                         Ms. Venus Mehrotra and Ms. Kanak
                                                         Grover, Advocates for respondents No. 3
                                                         to 6.

                                                   AND



                              +   W.P.(C) 5237/2021

                                  FEDERATION OF INDIAN SMALL
                                  SCALE BATTERY ASSOCIATIONS                 ..... Petitioner
                                               Through: Mr. Rajat Mittal, Advocate.


                                                   versus

                                  UNION OF INDIA                             ..... Respondent
                                                Through: Mr. Ripudaman Bhardwaj, Advocate for
                                                         respondent-UOI.
                                                        Ms. Sonu Bhatnagar, Sr. Standing
                                                        counsel with Ms. Mallika Joshi,


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                     3
Signing Date:28.07.2021
12:18:14
                                                                  Ms. Venus Mehrotra and Ms. Kanak
                                                                 Grover, Advocates for respondents No.2
                                                                 and 3.

                                    CORAM:
                                    HON'BLE MR. JUSTICE MANMOHAN
                                    HON'BLE MR. JUSTICE NAVIN CHAWLA

                                                ORDER

% 26.07.2021 The petitions have been heard by way of video conferencing. List the matters before another Bench of wh ich on e of u s (Hon 'ble Mr. Justice Navin Chawla) is not a member subject to the orders of the Hon'ble the Chief Justice, on 13th August, 2021.

The order be uploaded on the website forthwith. Copy of the order be also forwarded to the learned counsel through e-mail.

MANMOHAN, J NAVIN CHAWLA, J JULY 26, 2021 js Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT 4 Signing Date:28.07.2021 12:18:14