Supreme Court - Daily Orders
Cj Darcl Logistics Limited vs Bharat Heavy Electricals Ltd on 14 August, 2025
ITEM NO.48 COURT NO.13 SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 7393/2025
[Arising out of impugned final judgment and order dated 03-12-2024
in IA No. 13899/2023 passed by the High Court of Madhya Pradesh
Principal Seat at Jabalpur]
CJ DARCL LOGISTICS LIMITED Petitioner(s)
VERSUS
BHARAT HEAVY ELECTRICALS LTD Respondent(s)
(FOR ADMISSION)
Date : 14-08-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KUMAR
HON'BLE MR. JUSTICE N.V. ANJARIA
For Petitioner(s) :
Mr. Jatin, AOR
Mr. Karan Jain, Adv.
Ms. Vaishali Yadav, Adv.
For Respondent(s) :
Mr. Sahil Tagotra, AOR
Ms. Shreya Kasera, Adv.
Mr. Rakesh Talukdar, Adv.
UPON hearing the counsel, the Court made the following
O R D E R
Re-list for final hearing/disposal on 23.09.2025.
(DEEPAK GUGLANI) (PREETI SAXENA)
AR-cum-PS COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
Deepak Guglani
Date: 2025.08.18
17:13:35 IST
Reason: