Supreme Court - Daily Orders
M/S. Ajar Enterprises Pvt. Ltd. vs Satyanarayan Somani on 14 August, 2017
Bench: Chief Justice, D.Y. Chandrachud
SLP(C)No.7116/16 etc. 1
ITEM NO.17 COURT NO.1 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).7116/2016
(Arising out of impugned final judgment and order dated 08-02-2016
in WPPIL No.8199/2013 passed by the High Court of M.P. at Indore)
M/S. AJAR ENTERPRISES PVT. LTD. Petitioner(s)
VERSUS
SATYANARAYAN SOMANI AND ORS. & ORS. Respondent(s)
(TO BE TAKEN UP AT THE END OF THE BOARD)
WITH
SLP(C) No.8145/2016 (IV-A)
(As FOR ON IA 5/2017 FOR ON IA 6/2017)
SLP(C) No.13455/2016 (IV-A)
(FOR PERMISSION TO FILE SYNOPSIS AND LIST OF DATES ON IA 1/2016
FOR EXEMPTION FROM FILING O.T. ON IA 2/2016 FOR EXEMPTION FROM
FILING C/C OF THE IMPUGNED JUDGMENT ON IA 3/2016)
Date : 14-08-2017 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Mr.Shyam Divan, Sr.Adv.
In SLP(C)7116/16 Mr.Senthil Jagadeesan, AOR
& for respondent Mr.T.Srinivasa Murthy, Adv.
in SLP(C)13455/16 Mr.Abhinav Malhotra, Adv.
Ms.Shruti Iyer, Adv.
In SLP(C)8145/16 Mr.C.U.Singh, Sr.Adv.
Ms.Liz Mathew, AOR
In SLP(C)13455/16 Mr.Ravindra Shrivastava, Sr.Adv.
and for R.No.4 in Mr.Arjun Garg, Adv.
SLP(C)7116/16 Mr.Manish Yadav, Adv.
Mr.Rohit Chandra, Adv.
For Respondent(s) Ms.Kamini Jaiswal, Adv.
Signature Not Verified
Mr.Pranav Sachdeva, Adv.
Digitally signed by
SATISH KUMAR YADAV
Date: 2017.08.14
17:17:05 TLT
Mr.Jatinder Pal Singh, Adv.
Reason:
Ms.Neha Rathi, Adv.
Ms.Amiy Shukla, Adv.
SLP(C)No.7116/16 etc. 2
For State of M.P. Mr.Samir Ali Khan, Adv.
Ms.Sakshi Kakkar, Adv.
Mr.C. D. Singh, AOR
Mr.T. Harish Kumar, AOR
Mr.Mishra Saurabh, AOR
UPON hearing the counsel the Court made the following
O R D E R
The additional affidavit filed on behalf of respondent No.4 – Ujjain Development Authority, in SLP(C)No.7116/2016, dated 14.08.2017 is taken on record, subject to all just exceptions.
Arguments heard.
Judgment reserved.
(SATISH KUMAR YADAV) (RENUKA SADANA)
AR-CUM-PS ASST.REGISTRAR