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State of Odisha - Section

Section 24 in The Orissa Boiler Operation Engineers' Rules, 2000

24. Capabilities of holders Certificates.

- The Certificate of Proficiency as Boiler Operation Engineer shall qualify the holder thereof to be in charge of a boiler or boilers of any type and size provided that the boilers are so situated that no one of them is at a distance more than 100 metres from any other of them.