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[Cites 0, Cited by 10] [Section 3(16)] [Section 3] [Entire Act]

Madras Presidency - Subsection

Section 3(16)(a) in Madras Estates Land Act, 1908

(a)[ beds and bunds of tanks and of supply, drainage, surplus or irrigation channels;] [Substituted by the Madras Estates Laud (Amendment) Act. 1934 (Madras Act VIII of 1934).]