Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(l) in The Delhi School Education Act, 1973

(l)"Local authority" means,-
(i)in relation to an area Within the local limits of the Municipal Corporation of Delhi, that Corporation;
(ii)in relation to an area within the local limits of the New Municipal Committee, that Committee;
(iii)in relation to an area within the local limits of the Delhi Cantonment Board, that Board;