Section 53(2)(ii) in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

[Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act]

State of Rajasthan - Subsection

Section 53(2)(ii) in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

(ii)The Director may publish the order of such retirement in News Papers, and the Market Committee Employees shall be deemed to have retired on such publication, if he has not been served with the retirement order earlier,]

Legal Document View

Unlock Advanced Research with PRISMAI

State of Rajasthan - Subsection

Section 53(2)(ii) in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975