Supreme Court - Daily Orders
Selvaraj vs J. Cyril Selvaraj on 9 August, 2019
Bench: L. Nageswara Rao, Hemant Gupta
ITEM NO.28 COURT NO.10 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).18309/2019
(Arising out of impugned final judgment and order dated 05-07-2019
in CRPMD No. 1023/2019 passed by the High Court Of Judicature At
Madras At Madurai)
SELVARAJ Petitioner(s)
VERSUS
J.CYRIL SELVARAJ Respondent(s)
Date : 09-08-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE HEMANT GUPTA
For Petitioner(s) Mr. G.Sivabalamurugan, AOR
Mr. M.Vivek Bharathi,Adv.
Mr. A.Vasantha Kumar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We find no reason to entertain this special leave petition, which is, accordingly, dismissed.
Pending application (s), if any, shall stand disposed of.
(B.Parvathi) (Sunil Kumar Rajvanshi)
Signature Not Verified
Court Master Court Master
Digitally signed by
BALA PARVATHI
Date: 2019.08.13
16:49:47 IST
Reason: