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State of Haryana - Section

Section 52 in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

52. Space at the rear [Sections 8(2) and 25(2)(f)].

- No building shall project beyond the rear building line shown in the zoning plan or approved colony plan as may be applicable. Where zoning plans have not been prepared or the required building line has not been shown on the approved colony plan, the rear building line shall be at a distance of 15 feet from the boundary of the plot.