Telangana High Court
Dcc Banks Sc/St Employees Association vs The State Of Telangana on 29 November, 2018
HON'BLE SRI JUSTICE M.S.RAMACHANDRA RAO
W.P.No.43408 of 2018
ORDER:
Learned counsel for the petitioner seeks permission of this Court to withdraw the Writ Petition with liberty to file fresh Writ Petition through the aggrieved person who is denied promotion as sought in this Writ Petition.
Granting liberty as sought, the Writ Petition is dismissed as withdrawn. No costs.
As a sequel, the miscellaneous petitions pending, if any, shall stand closed.
__________________________________ JUSTICE M.S.RAMACHANDRA RAO Date: 29-11-2018 kvr