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[Cites 0, Cited by 0] [Section 205] [Entire Act]

State of Karnataka - Subsection

Section 205(5) in Karnataka Panchayat Raj Act, 1993

(5)The Government may make rules for regulating collection of [duty on transfers] [Substituted by Act 8 of 2003 w.e.f. 1.4.2003.] and the payment thereof.